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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(2)Every meeting shall be presided over by the Chairperson if he is present at the time appointed for holding the same and if the office of the Chairperson is vacant or if the Chairperson is for any reason absent by a member who is senior.