Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(f) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (f)to provide education and training including correspondence as such other courses, to such persons as are not members of the University, as it may determine;
