Karnataka High Court
Dr Guruprasad vs State Of Karnataka on 2 November, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
1
IN THE HIGH COURT OF KARNATAKA, BANGALORE
DATED THIS THE 2ND DAY OF NOVEMBER 2012
BEFORE
THE HON'BLE MR. JUSTICE SUBHASH B.ADI
WRIT PETITION NOS.26809-831/2012 (S-RES)
C/w
WRIT PETITION NO.28284/2012 (S-RES)
IN W.P.NOS.26809-831/2012:
BETWEEN:
1. DR.GURUPRASAD
S/O B. KRISHNA BHAT
AGED ABOUT 28 YEARS
OCC: P.G. MEDICAL ONCOLOGY
R/O KIDWAI HOSPITAL
P.G. HOSTEL, R.NO.108, KIDWAI, BANGALORE
2. DR. PRASHANTH KUMAR
S/O SOMANA GOWDA
AGED ABOUT 28 YEARS
OCC: D.N.B. RESIDENT
DEPT. OF PEDIATRICS,
BANGALORE BAPTIST HOSPITAL
HEBBAL, BANGALORE
3. DR. SHARADA B.K,
D/O BEERAPPA
AGED ABOUT 28 YEARS
OCC: D.G.O RESIDENT
MANIPAL HOSPITAL
BANGALORE
4. BHAVYA S.O
D/O OMKARAPPA N.
AGED ABOUT 28 YEARS
OCC: D.N.B. RESIDENT
2
DEPT. OF PEDIATRICS,
BANGALORE BAPTIST HOSPITAL
HEBBAL, BANGALORE
5. DR. NISHTA HATTI
S/O G.N. HATTI
AGED ABOUT 28 YEARS
OCC: ASST.PROFESSOR
DEPT OF O.B.G.
S.D.M. COLLEGE
DHARWAD
6. DR. SHASHIDHAR A
S/O APPAJI RAO
AGED ABOUT 27 YEARS
OCC: D.M. NEONATOLOGY RESIDENT
NO.345,SHANKARMUTT ROAD,
II CROSS, CHIKKABALLAPUR
7. DR. MANJUNATH PRASANTH
S/O P. SRINIVASAIAH
AGED ABOUT 30 YEARS
9TH BLOCK, " E " DIVISION,
BAGEPALLI, CHIKKABALLAPUR
8. MOHAMMED ABDUL SALAM CHOUDRY
S/O BUDDESAB MANSURSAB CHOUDRY
AGED ABOUT 30 YEARS
OCC: DNB RESIDENT
DEPT OF ANESTHESIA
R/O JASLOK HOSPITAL
MUMBAI
9. VINEETHA K.V.
D/O VENKATARAVANAPPA
AGED ABOUT 30 YEARS
ASST.PROFESSOR
SIDDARTHA MEDICAL COLLEGE
TUMKUR
10. DR. NIRANJAN KUMAR P.
S/O M. PUTTAMANCHU
AGED ABOUT 31 YEARS
R/O D.NO.7, 1ST B MAIN ROAD,
3
SHIVANAGAR,RAJAJINAGAR,
BANGALORE-10
11. DR. VINOD CHAVAN
S/O PREMANATH CHAVAN
AGED ABOUT 28 YEARS
DNB RESIDENT
DEPT OF PEDIATRICS
ST.PHILOMINAS HOSPITAL
BANGALORE
12. SAHANA SHETTY
D/O PRABHAKAR SHETTY
AGED ABOUT 28 YEARS
D.M. ENDOCRINOLOY RESIDENT
C.M.C VELLORE
13. SIDDARAMU JAMGOND
S/O DUNDAPPA
AGED ABOUT 30 YEARS
R/O DNB RESIDENT
DEPT OF ANESTHESIA
MALABAR INSTITUTE OF MEDICAL SCIENCE,
GOVINDAPURAM, KOZIKODE, KERALA
14. USHA SASTRY
D/O C.S. RAMAKRISHNA
AGED ABOUT 27 YEARS
R/O DNB RESIDENT
DEPT OF ANESTHESIA
KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY,
BANGALORE
15. VEERABHADRA J.
S/O SHIVAKUMAR J.
AGED ABOUT 29 YEARS
SHIVAKRUPA BUILDING
KOLACHALAM COMPOUND
BELLARY
16. DR. AJAY KUMAR
S/O AVINASH CHANDRA
AGED ABOUT 32 YEARS
ASST. DIVISIONAL MEDICAL OFFICER,
4
DARGAH SHARIFF, STATION ROAD,
CHUNAR, MIRZAPUR, UP-231304
17. MAMATHA C.N.
D/O CHIKKANARASIMAIAH
AGED ABOUT 27 YEARS
R/O 244, 7TH CROSS,
AMRUTH HALLI, TALAKAVERI LAYOUT,
BYATARAYANAPURA, BANGALORE
18. RAJAT PIPLANI
S/O DEVENDRA PIPLANI
AGED ABOUT 29YEARS
MCH PEDIATRICS
SURGERY RESIDENT
MAULANA AZAD MEDICAL COLLEGE,
NEW DELHI
19. DR. SRIDHAR M.S
S/O SADASHIVAPPA M.
AGED ABOUT 23 YEARS
ASST. PROFESSOR
DEPT. OF PEDIATRICS
SIDDARTHA MEDICAL COLLEGE
TUMKUR
20. DR. MADHU K.R.
S/O K.T. RANGASWAMAIAH
AGED ABOUT 28 YEARS
FELLOWSHIP IDCCM
BGS GLOBAL HOSPITAL
KENGERI,BANGALORE
21. DR. BHARATH A.P.
S/O A.N. PARSHWANATH
AGED ABOUT 28 YEARS
ASST. PROFESSOR
DEPT OF PEDIATRICS
S.D.M. MEDICAL COLLEGE
SATTUR, DHARWAD
22. DR. KANTHARAJA
S/O ESHWARAPPA H.M.
5
AGED ABOUT 29 YEARS
ASST. PROFESSOR
DEPT OF ANESTHESIA
S.S. INSTITUTE OF MEDICAL SCIENCE,DAVANAGERE
23. DR. NAVEEN KUMAR C.P.
S/O PUTTAPPA K.
AGED ABOUT 28 YEARS
ASST. PROFESSOR
DEPT. OF ANESTHESIA
S.S. INSTITUTE OF MEDICAL SCIENCE,
DAVANAGERE. ... PETITIONERS
(BY SRI.ABHINAY P.PATIL & SRI PRUTHVI WODEYAR, ADVS.)
IN W.P.NO.28284/2012:
BETWEEN:
DR.SUGUNA S.A.
D/O SIDDAIAH S.A.
AGED ABOUT 29 YEARS
FELLOWSHIP IN FETOMATERNAL MEDICINE
EDAPPAL HOSPITALS (P) LTD.,
P.O. EDAPPAL-679 576,
MALAPURAM DISTRICT,
KERALA STATE,
PERMANENTLY RESIDING AT
NO.172, 14TH MAIN, 26TH CROSS,
JUDICIAL LAYOUT,
ALLALASANDRA, KGVT POST,
YELAHANKA, BANGALORE-65. ... PETITIONER
(BY SRI.ABHINAY P.PATIL & SRI PRUTHVI WODEYAR, ADVS.)
AND
1. STATE OF KARNATAKA
DEPARTMENT OF HEALTH AND FAMILY WELFARE
(MEDICAL EDUCATION)
M.S. BUILDING
6
BANGALORE
REPTD. BY ITS JOINT SECRETARY
2. STATE OF KARNATAKA
HEALTH AND FAMILY WELFARE SECRETARIATE
(MEDICAL EDCUATION)
ANAND RAO CIRCLE
BANGALORE -09
REP. BY ITS COMMISSIONER. ... RESPONDENTS
(COMMON)
(BY SMT.MANJULA R.KAMADOLLI, HCGP)
---
These writ petitions are filed under Articles 226
and 227 of the Constitution of India praying to quash
the publication dated 16.7.2012 issued by the
respondent No.2 vide Annexure-E and etc.
These petitions coming on for Preliminary Hearing
this day, the Court made the following
ORDER
Learned counsel for petitioners seeks leave of the Court to withdraw the writ petitions.
Petitions are dismissed as withdrawn.
SD/-
JUDGE VP