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Supreme Court - Daily Orders

The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 12 April, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

                                                 1

     ITEM NO.120                          COURT NO.11                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal No(s). 2744-2745/2023

     THE VVF LTD. EMPLOYEES UNION                                    Appellant(s)

                                                VERSUS

     M/S. VVF INDIA LIMITED & ANR.                                   Respondent(s)

     ([ TO BE TAKEN UP AFTER ITEM NO. 103 i.e. C.A. No.2419-2420/2023
     ETC. ]
      IA No. 158168/2021 - CONDONATION OF DELAY IN FILING
      IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
     GROUNDS)

     WITH
     C.A. No. 2754/2023 (III)
     (IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A.
     IA No. 140245/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 98645/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 61278/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
     FACTS)

     Date : 12-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Appellant(s)              Mr. Jamshed P. Cama, Sr. Adv.
                                   Mr. Anil Kumar Mishra-i, AOR
                                   Mr. Supantha Sinha, Adv.
                                   Mr. Prashant Pavaskal, Adv.
                                   Mr. Mayan Prasad, Adv.
                                   Mr. Suruchi Kumar, Adv.

                                   Mr. Sanjay Singhvi, Sr. Adv.
                                   Mr. Bennet D' Costa, Adv.
Signature Not Verified
                                   Ms. Jignasha Pandya, Adv.
                                   Mr. Nitin S. Tambwekar, Adv.
Digitally signed by
SNEHA DAS
Date: 2023.04.12
17:35:36 IST
Reason:                            Mr. Seshatalpa Sai Bandaru, AOR

     For Respondent(s)             Mr. Sanjay Singhvi, Sr. Adv.
                                   Mr. Bennet D' Costa, Adv.
                                 2

                   Ms. Jignasha Pandya, Adv.
                   Mr. Nitin S. Tambwekar, Adv.
                   Mr. Seshatalpa Sai Bandaru, AOR

                   Mr. Jamshed P. Cama, Sr. Adv.
                   Mr. Anil Kumar Mishra-i, AOR
                   Mr. Prashant Pavaskal, Adv.
                   Mr. Supantha Sinha, Adv.
                   Mr. Mayan Prasad, Adv.
                   Ms. Suruchi Kumar, Adv.
                   Mr. Gaurav Thakur, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Heard and adjourned till 19.04.2023. On that date, list as a first item immediately after the miscellaneous matters.

     (SNEHA DAS)                                  (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                     ASSISTANT REGISTRAR