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[Cites 0, Cited by 0] [Section 1] [Entire Act]

International Treaty - Subsection

Section 1(b) in Agreement Between the Government of the Republic of India and the Government of the Republic of Maldives on the Transfer of Sentenced Persons

(b)"receiving State" means a State to which the sentenced person may be, or has been, transferred in order to serve his sentence or remainder thereof;