Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(3) in Tamil Nadu Special Economic Zones (Special Provisions) Rules, 2010 (3)One-third of the total members of the Authority shall form a quorum and all acts of the Authority shall be decided by a majority of the members present.
