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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)cleaning public streets, places and sewers and all spaces not being private property, which are open to the enjoyment of the public, whether such spaces are vested in the Corporation or not; removing noxious vegetation, and abating all public nuisances;