Section 6(3)(a) in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(a)as to the name and place of abode of the occupier or both the owner and occupier of such land or building;

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