Section 2(o) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969
(o)[ "Kashlha" means all wood, whether cut up, fashioned or hollowed cut for any purpose or not, standing or felled of the following species :-] [Substituted by M.P. Act No. 28 of 1983 (w.e.f. 15-9-1983).]
