Supreme Court - Daily Orders
Google India Private Ltd vs M/S. Visakha Industries on 24 November, 2016
Bench: Dipak Misra, Amitava Roy
Crl.A.1987/14
1
ITEM NO.102 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.1987/2014
GOOGLE INDIA PRIVATE LTD Appellant(s)
VERSUS
M/S VISAKHA INDUSTRIES Respondent(s)
(With appln. (s) for stay and placing addl. documents and
impleadment and leave to place on record the subsequent
developments and permission to file additional documents)
Date : 24/11/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Praveen Sehrawat, Adv.
Mr. Shashank Manish, Adv.
Mr. Sarans Jain, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Tushar Mehta, ASG
Ms. Vimla Sinha, Adv.
Ms. Madhvi Diwan, Adv.
Mr. Abhinav Mukharjee, Adv.
Ms. Nisha Bagchi, Adv.
Mr. G.S. Makker, Adv.
Ms. Binu Tamta, Adv.
Mr. B.K. Prasad, Adv.
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Sridhar Potaraju, AOR
Signature Not Verified Mr. Gaichangpou Gangmei, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2016.11.29
Mr. Arjun Singh, Adv.
17:07:57 IST
Reason: Ms. Sindoora VNL, Adv.
Ms. Ankit Sharma, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Mr. Baskula Athik, Adv.
Crl.A.1987/14
2
UPON hearing the counsel the Court made the following
O R D E R
Heard in-part.
Put up for further hearing on 19th January, 2017.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master