Supreme Court - Daily Orders
Bilaspur Raipur Kshetriya Gramin Bank vs Madanlal Tandon on 12 April, 2016
Bench: Jagdish Singh Khehar, S.A. Bobde
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 1464 OF 2016
IN
CIVIL APPEAL NO. 4467 OF 2015
Bilaspur Raipur Kshetriya Gramin Bank & another … Petitioners
versus
Madanlal Tandon … Respondent
O R D E R
The present petition has been filed by the petitioners seeking review of the judgment dated 15.5.2015 rendered by this Court dismissing the civil appeal preferred by the petitioners.
Having carefully gone through the review petition and the papers connected therewith, we do not find any ground warranting review of the judgment impugned.
The review petition is, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (S.A. Bobde) New Delhi;
April 12, 2016.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2016.04.12 16:32:43 TLT Reason: CHAMBER MATTER SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.1464/2016 In C.A. No.4467/2015 BILASPUR RAIPUR KSHETRIYA GRAMIN BANK AND ANR. Petitioner(s) VERSUS MADANLAL TANDON Respondent(s) Date : 12/04/2016 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE S.A. BOBDE By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)