Delhi High Court - Orders
Rahul Malhotra vs The Principal, Indraprasth World ... on 7 October, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4531/2018 & CM APPL. 17520/2018
RAHUL MALHOTRA ..... Petitioner
Through: None
versus
THE PRINCIPAL, INDRAPRASTH WORLD SCHOOL AND ORS
..... Respondents
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal and Mr. Yash Yadav,
Advocates for R-1
Mr. Archit Krishna, Advocate for Mr.
Jawahar Raja, ASC (Civil) for
GNCTD/R-2 to 4
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 07.10.2022 None has appeared on behalf of the petitioner.
This Court has perused the order sheets of 25th February, 2020 and 4th May, 2022, none had appeared on behalf of the petitioner even on said dates. It seems that the petitioner is not interested in pursuing the instant petition. Accordingly, the petition is dismissed for non-prosecution.
CHANDRA DHARI SINGH, J OCTOBER 7, 2022 Dy/@k Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:10.10.2022 17:47:40