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Madhya Pradesh High Court

Lavi Gupta vs The State Of Madhya Pradesh on 24 July, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 MCRC-31160-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 31160 of 2024 (LAVI GUPTA Vs THE STATE OF MADHYA PRADESH ) Dated : 24-07-2024 Shri Manish Datt - Senior Advocate with Shri Siddharth Bendel, Advocate for applicant.

Shri Vivek Lakhera - Govt. Advocate for State.

As prayed, list on 29-07-2024.

(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 7/25/2024 1:01:55 PM