Rajasthan High Court - Jaipur
Praveen Gupta And Ors vs State Of Raj And Ors on 5 November, 2020
Bench: Sabina, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 21698/2017
Dr Praveen Gupta And Ors
----Petitioners
Versus
State Of Raj And Ors
----Respondents
Connected With D.B. Civil Writ Petition No. 8663/2010 Praveen Gupta And Ors
----Petitioners Versus State Of Raj And Ors
----Respondents D.B. Civil Writ Petition No. 19422/2017 Dr Deva Ram Godara And Ors
----Petitioners Versus State Of Raj And Ors
----Respondents For Petitioner(s) : Mr. Shailesh Prakash Sharma Advocate through Video Conferencing.
Mr. Pradhuman Singh Rathore Advocate on behalf Mr. Mukesh Agarwal Advocate.
For Respondent(s) : Mr. Chiranji Lal Saini Advocate through Video Conferencing.
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE PRAKASH GUPTA Order 05/11/2020 Learned counsels for the petitioners request for an adjournment.
List again on 21.01.2021.
(PRAKASH GUPTA),J (SABINA),J Sanjay Kumawat-79-81 (Downloaded on 06/11/2020 at 10:49:52 PM) Powered by TCPDF (www.tcpdf.org)