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Rajasthan High Court - Jaipur

Praveen Gupta And Ors vs State Of Raj And Ors on 5 November, 2020

Bench: Sabina, Prakash Gupta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR
                                                D.B. Civil Writ Petition No. 21698/2017

                                   Dr Praveen Gupta And Ors
                                                                                                        ----Petitioners
                                                                          Versus
                                   State Of Raj And Ors
                                                                                                      ----Respondents

Connected With D.B. Civil Writ Petition No. 8663/2010 Praveen Gupta And Ors

----Petitioners Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 19422/2017 Dr Deva Ram Godara And Ors

----Petitioners Versus State Of Raj And Ors

----Respondents For Petitioner(s) : Mr. Shailesh Prakash Sharma Advocate through Video Conferencing.

Mr. Pradhuman Singh Rathore Advocate on behalf Mr. Mukesh Agarwal Advocate.

For Respondent(s) : Mr. Chiranji Lal Saini Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE PRAKASH GUPTA Order 05/11/2020 Learned counsels for the petitioners request for an adjournment.

List again on 21.01.2021.

(PRAKASH GUPTA),J (SABINA),J Sanjay Kumawat-79-81 (Downloaded on 06/11/2020 at 10:49:52 PM) Powered by TCPDF (www.tcpdf.org)