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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(3) in Jammu and Kashmir Protection of Women from Domestic Violence Rules, 2011

(3)The Protection Officer shall also perform such other duties as may be assigned to him by the Government or the Magistrate, in giving effect to the provisions of the Act and these rules from time to time.