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Delhi High Court - Orders

Dr. Sandip Lipane vs Central Council Of Indian Medicine & Anr on 17 March, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~34 to 47, 25 & 27
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 1155/2021, CM APPL. 3272/2021
                                    DR. SANDIP LIPANE                           ..... Petitioner
                                                     Through: Mr.Animesh Kumar, Mr.Nishant
                                                               Kumar and Mr.Ambuj Dixit and
                                                               Ms.Utkarsha Sharma, Advs.
                                                     versus

                                   CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
                                                                              ..... Respondents
                                               Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                         Prashant and Ms.Vanya Gupta and
                                                         Mr.PramodVishnoi, Advs. for CCIM
                                                         Ms.Aakanksha Kaul and Mr.Manek
                                                         Singh, Advs. for R-2

                              +    W.P.(C) 1158/2021, CM APPL. 3275/2021
                                   DR. SATISH JAISWAL                          ..... Petitioner
                                                    Through: Mr.Animesh Kumar, Mr.Nishant
                                                              Kumar and Mr.Ambuj Dixit and
                                                              Ms.Utkarsha Sharma, Advs.
                                                    versus

                                   CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
                                                                            ..... Respondents
                                               Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                         Prashant and Ms.Vanya Gupta and
                                                         Mr.PramodVishnoi, Advs. for CCIM
                                                         Mr.Avnish Singh, Adv. for R-2/UOI

                              +    W.P.(C) 1214/2021, CM APPL. 3393/2021
                                   DR. RASHMI PATHAK                           ..... Petitioner
                                                    Through: Mr.Animesh Kumar, Mr.Nishant
                                                              Kumar and Mr.Ambuj Dixit and
                                                              Ms.Utkarsha Sharma, Advs.
                                                    versus




Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
                                   CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
                                                                             ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Farman Ali and Mr.Athar Raza
                                                        Faroorquei, Advs. for UOI

                              +   W.P.(C) 1215/2021, CM APPL. 3396/2021
                                  DR. JAGDISH DESHMUKH                        ..... Petitioner
                                                   Through: Mr.Animesh Kumar, Mr.Nishant
                                                             Kumar and Mr.Ambuj Dixit and
                                                             Ms.Utkarsha Sharma, Advs.
                                                   versus

                                  CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
                                                                             ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Vijay Joshi, Sr. Panel Counsel for
                                                        UOI

                              +   W.P.(C) 1226/2021, CM APPL. 3452/2021
                                  DR DIGAMBER NARTAM & ORS.                    ..... Petitioners
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.
                                                   versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
                                                                           ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Neeraj, Mr.Sahaj Garg and
                                                        Mr.RudraPaliwal, Advs. for R-2




Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
                               +   W.P.(C) 1271/2021, CM APPL. 3539/2021
                                  DR USHARANI B J & ANR.                       ..... Petitioners
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.

                                                    versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE THROUGH ITS
                                  CHAIRMAN MEMBER SECRETARY & ORS. ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Vishal Bakshi, CGSPC for
                                                        UOI/R-2

                              +   W.P.(C) 1339/2021, CM APPL. 3759/2021
                                  DR. RAJENDRA BABAN KHEDEKAR                ..... Petitioner
                                                   Through: Mr.Rishi Sehgal & Mr.Midhun
                                                             Aggarwal, Advs.
                                                   versus

                                  UNION OF INDIA & ANR.                            ..... Respondents
                                                Through:        Mr.Vijay Joshi, Sr. Panel Counsel for
                                                                UOI
                                                                Ms.Archana Pathak Dave, Mr.Kumar
                                                                Prashant and Ms.Vanya Gupta and
                                                                Mr.PramodVishnoi, Advs. for CCIM

                              +   W.P.(C) 1352/2021, CM APPL. 3796/2021
                                  DR MADHAVI V JAGTAP AND ANR                     ..... Petitioners
                                                   Through:

                                                    versus

                                  UNION OF INDIA AND ANR                   ..... Respondents
                                                Through: Mr.Jivesh Kumar Tiwar, Sr. Panel
                                                         Counsel with Mr.Santosh Kumar
                                                         Pandey, Advs. for R-1


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
                                                                 Ms.Archana Pathak Dave, Mr.Kumar
                                                                Prashant and Ms.Vanya Gupta and
                                                                Mr.PramodVishnoi, Advs. for CCIM

                              +   W.P.(C) 1373/2021, CM APPL. 3884/2021
                                  DR SUNITA DWIVEDI                            ..... Petitioner
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.
                                                   versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
                                                                           ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Alok Singh, Sr. Panel Counsel
                                                        with Mr.Abhishek Khanna and
                                                        Mr.Gaurav Bhardwaj, Advs. for UOI

                              +   W.P.(C) 1855/2021, CM APPL. 5366/2021
                                  DR. APARNA V TAMHANEKAR                      ..... Petitioner
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.
                                                   versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
                                                                            ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Harish Kumar Garg and Ms. Payal
                                                        Agrawal, Advs. for R-2

                              +   W.P.(C) 1870/2021, CM APPLs. 5400-5401/2021
                                  DR KALPANA M JAISWAL & ORS.                  ..... Petitioners
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.




Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
                                                     versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
                                                                            ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Rajesh Kumar and Mr. Puneet
                                                        Yadav, Advs. for UOI

                              +   W.P.(C) 1881/2021, CM APPLs. 5472-5473/2021
                                  DR VIVEK SHAMKANTVADJIKAR & ANR. ..... Petitioners
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.
                                                   versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
                                                                            ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.Satya Ranjan Swain, Central
                                                        Govt. Sr. Panel Counsel with
                                                        Mr.Shoumendy Mukherji, GP and
                                                        Mr.KautilyaBirat, Adv. for UOI

                              +   W.P.(C) 2351/2021, CM APPLs. 6873-6874/2021
                                  DR SUDEEP KUMAR BRAHMA & ORS.                ..... Petitioners
                                                   Through: Mr. Siddharth R. Gupta and
                                                             Mr. Siddharth Sharma, Advs.
                                                   versus

                                  CENTRAL COUNCIL FOR INDIAN MEDICINE THROUGH ITS
                                  CHAIRMAN MEMBER SECRETARY & ORS. ..... Respondents
                                              Through: Ms.Archana Pathak Dave, Mr.Kumar
                                                        Prashant and Ms.Vanya Gupta and
                                                        Mr.PramodVishnoi, Advs. for CCIM
                                                        Mr.AkshayAmritanshu, Adv. for UOI


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
                               +   W.P.(C) 2621/2021, CM APPL. 7768/2021
                                  MAHESHWAR                                  ..... Petitioner
                                                   Through: Mr.Sandeep Sethi, Sr. Adv. with
                                                             Mr.AvneeshAprutham, Adv.

                                                   versus

                                  UNION OF INDIA AND OTHERS               ..... Respondents
                                                Through: Mr.Neeraj, Mr.Sahaj Garg and
                                                         Mr.RudraPaliwal, Advs. for R-1
                                                         Ms.Archana Pathak Dave, Mr.Kumar
                                                         Prashant and Ms.Vanya Gupta and
                                                         Mr.PramodVishnoi, Advs. for CCIM

                              +   W.P.(C) 837/2021, CM APPLs. 2139-2140/2021 & 9482/2021
                                  ANIL KUMAR SINGH BHADORIA                   ..... Petitioner
                                                   Through: Mr.Vikas Sethi, Adv.

                                                   versus

                                  UNION OF INDIA & ANR.                        ..... Respondents
                                                Through:       Ms.Archana Pathak Dave, Mr.Kumar
                                                               Prashant and Ms.Vanya Gupta and
                                                               Mr.PramodVishnoi, Advs. for CCIM

                              +   W.P.(C) 2762/2021, CM APPL. 8311/2021
                                  DR. DHIRAJ GOVINDRAO JANGALE AND ORS.
                                                                                   ..... Petitioners
                                                   Through:    Mr.A. Mariarputham, Sr. Adv. with
                                                               Mr.AvnesshArputham, Adv.

                                                   versus

                                  UNION OF INDIA AND OTHERS                ..... Respondents
                                                Through: Mr.Vishal Mittal, Sr. Panel Counsel
                                                         with Mr.Rishi Raj Meena, Govt.
                                                         Pleader for R-1/UOI


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
                                                                    Ms.Archana    Pathak    Dave     &
                                                                   Mr.Kumar Prashant, Advs. for CCIM

                                  CORAM:
                                  HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                          ORDER

% 17.03.2021 It is already 16:40 hrs. List on March 19, 2021 at 03:00 P.M. A photocopy of this order be kept in all the petitions.

V. KAMESWAR RAO, J MARCH 17, 2021/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:19.03.2021 16:36:36