Delhi High Court - Orders
Dr. Sandip Lipane vs Central Council Of Indian Medicine & Anr on 17 March, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~34 to 47, 25 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1155/2021, CM APPL. 3272/2021
DR. SANDIP LIPANE ..... Petitioner
Through: Mr.Animesh Kumar, Mr.Nishant
Kumar and Mr.Ambuj Dixit and
Ms.Utkarsha Sharma, Advs.
versus
CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Ms.Aakanksha Kaul and Mr.Manek
Singh, Advs. for R-2
+ W.P.(C) 1158/2021, CM APPL. 3275/2021
DR. SATISH JAISWAL ..... Petitioner
Through: Mr.Animesh Kumar, Mr.Nishant
Kumar and Mr.Ambuj Dixit and
Ms.Utkarsha Sharma, Advs.
versus
CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Avnish Singh, Adv. for R-2/UOI
+ W.P.(C) 1214/2021, CM APPL. 3393/2021
DR. RASHMI PATHAK ..... Petitioner
Through: Mr.Animesh Kumar, Mr.Nishant
Kumar and Mr.Ambuj Dixit and
Ms.Utkarsha Sharma, Advs.
versus
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Farman Ali and Mr.Athar Raza
Faroorquei, Advs. for UOI
+ W.P.(C) 1215/2021, CM APPL. 3396/2021
DR. JAGDISH DESHMUKH ..... Petitioner
Through: Mr.Animesh Kumar, Mr.Nishant
Kumar and Mr.Ambuj Dixit and
Ms.Utkarsha Sharma, Advs.
versus
CENTRAL COUNCIL OF INDIAN MEDICINE & ANR.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Vijay Joshi, Sr. Panel Counsel for
UOI
+ W.P.(C) 1226/2021, CM APPL. 3452/2021
DR DIGAMBER NARTAM & ORS. ..... Petitioners
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Neeraj, Mr.Sahaj Garg and
Mr.RudraPaliwal, Advs. for R-2
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
+ W.P.(C) 1271/2021, CM APPL. 3539/2021
DR USHARANI B J & ANR. ..... Petitioners
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE THROUGH ITS
CHAIRMAN MEMBER SECRETARY & ORS. ..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Vishal Bakshi, CGSPC for
UOI/R-2
+ W.P.(C) 1339/2021, CM APPL. 3759/2021
DR. RAJENDRA BABAN KHEDEKAR ..... Petitioner
Through: Mr.Rishi Sehgal & Mr.Midhun
Aggarwal, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Vijay Joshi, Sr. Panel Counsel for
UOI
Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
+ W.P.(C) 1352/2021, CM APPL. 3796/2021
DR MADHAVI V JAGTAP AND ANR ..... Petitioners
Through:
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr.Jivesh Kumar Tiwar, Sr. Panel
Counsel with Mr.Santosh Kumar
Pandey, Advs. for R-1
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
+ W.P.(C) 1373/2021, CM APPL. 3884/2021
DR SUNITA DWIVEDI ..... Petitioner
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Alok Singh, Sr. Panel Counsel
with Mr.Abhishek Khanna and
Mr.Gaurav Bhardwaj, Advs. for UOI
+ W.P.(C) 1855/2021, CM APPL. 5366/2021
DR. APARNA V TAMHANEKAR ..... Petitioner
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Harish Kumar Garg and Ms. Payal
Agrawal, Advs. for R-2
+ W.P.(C) 1870/2021, CM APPLs. 5400-5401/2021
DR KALPANA M JAISWAL & ORS. ..... Petitioners
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Rajesh Kumar and Mr. Puneet
Yadav, Advs. for UOI
+ W.P.(C) 1881/2021, CM APPLs. 5472-5473/2021
DR VIVEK SHAMKANTVADJIKAR & ANR. ..... Petitioners
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE & ORS.
..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.Satya Ranjan Swain, Central
Govt. Sr. Panel Counsel with
Mr.Shoumendy Mukherji, GP and
Mr.KautilyaBirat, Adv. for UOI
+ W.P.(C) 2351/2021, CM APPLs. 6873-6874/2021
DR SUDEEP KUMAR BRAHMA & ORS. ..... Petitioners
Through: Mr. Siddharth R. Gupta and
Mr. Siddharth Sharma, Advs.
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE THROUGH ITS
CHAIRMAN MEMBER SECRETARY & ORS. ..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
Mr.AkshayAmritanshu, Adv. for UOI
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
+ W.P.(C) 2621/2021, CM APPL. 7768/2021
MAHESHWAR ..... Petitioner
Through: Mr.Sandeep Sethi, Sr. Adv. with
Mr.AvneeshAprutham, Adv.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr.Neeraj, Mr.Sahaj Garg and
Mr.RudraPaliwal, Advs. for R-1
Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
+ W.P.(C) 837/2021, CM APPLs. 2139-2140/2021 & 9482/2021
ANIL KUMAR SINGH BHADORIA ..... Petitioner
Through: Mr.Vikas Sethi, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Archana Pathak Dave, Mr.Kumar
Prashant and Ms.Vanya Gupta and
Mr.PramodVishnoi, Advs. for CCIM
+ W.P.(C) 2762/2021, CM APPL. 8311/2021
DR. DHIRAJ GOVINDRAO JANGALE AND ORS.
..... Petitioners
Through: Mr.A. Mariarputham, Sr. Adv. with
Mr.AvnesshArputham, Adv.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr.Vishal Mittal, Sr. Panel Counsel
with Mr.Rishi Raj Meena, Govt.
Pleader for R-1/UOI
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:19.03.2021
16:36:36
Ms.Archana Pathak Dave &
Mr.Kumar Prashant, Advs. for CCIM
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 17.03.2021 It is already 16:40 hrs. List on March 19, 2021 at 03:00 P.M. A photocopy of this order be kept in all the petitions.
V. KAMESWAR RAO, J MARCH 17, 2021/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:19.03.2021 16:36:36