Delhi High Court - Orders
Imperia Structure Ltd & Ors vs M/S Ambawatta Buildwell Pvt Ltd & Anr on 1 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS)(COMM) 37/2019 & CM APPL. 35294/2022(Stay)
IMPERIA STRUCTURE LTD & ORS ..... Appellant
Through: Mr. P.S. Bindra, Sr. Adv. with
Mr. Rishabh Pant, Adv.
versus
M/S AMBAWATTA BUILDWELL PVT
LTD & ANR ..... Respondents
Through: Mr. Pardeep Dhingra & Mr.
Archit Relan, Advs. for R-1.
Mr. Parmanand Yadav, Adv.
for R-2.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 01.11.2023 Learned counsels for parties submit that the appeal may be put down for final disposal.
Learned counsels are granted liberty to place their Brief Synopsis of Submissions on record at least 48 hours prior to the date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.
List on 19.01.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 1, 2023/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 23:29:46