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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Uttar Pradesh - Subsection

Section 140(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)and such person has, under Clauses (a) to (d) of sub-section (1) of Section 18 become a bhumidhar of the land in respect of which the declaration has been made; or