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Supreme Court - Daily Orders

Savita Maheshwari vs Raj Kumar on 26 September, 2016

Bench: Pinaki Chandra Ghose, Amitava Roy

     ITEM NO.11                            COURT NO.7                     SECTION XVIA

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)               No(s).   1466/2016

     SAVITA MAHESHWARI                                                     Petitioner(s)

                                                   VERSUS

     RAJ KUMAR                                                             Respondent(s)

     (With appln. (s) for exemption from filing O.T. and stay and office
     report)

     Date : 26/09/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)               Mr.   Ardhendumauli Kumar Prasad, Adv.
                                     Mr.   Taruna Ardhendumauli Prasad,Adv.
                                     Mr.   Namit Saxena, Adv.
                                     Mr.   Kunal Yadav, Adv.
                                     Mr.   Jaydip Pati, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard learned counsel for the petitioner. We do not find any merits to entertain this transfer petition. The same is dismissed accordingly.

Pending interlocutory application, if any, shall also stands disposed of.




     (SWETA DHYANI)                                         (SNEH LATA SHARMA)
        SR.P.A.                                               COURT MASTER



Signature Not Verified

Digitally signed by
SWETA DHYANI
Date: 2016.09.29
15:52:39 IST
Reason: