Supreme Court - Daily Orders
Savita Maheshwari vs Raj Kumar on 26 September, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.11 COURT NO.7 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1466/2016
SAVITA MAHESHWARI Petitioner(s)
VERSUS
RAJ KUMAR Respondent(s)
(With appln. (s) for exemption from filing O.T. and stay and office
report)
Date : 26/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Ardhendumauli Kumar Prasad, Adv.
Mr. Taruna Ardhendumauli Prasad,Adv.
Mr. Namit Saxena, Adv.
Mr. Kunal Yadav, Adv.
Mr. Jaydip Pati, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. We do not find any merits to entertain this transfer petition. The same is dismissed accordingly.
Pending interlocutory application, if any, shall also stands disposed of.
(SWETA DHYANI) (SNEH LATA SHARMA)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2016.09.29
15:52:39 IST
Reason: