Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of West Bengal - Subsection Section 58(b) in The Calcutta Improvement Act, 1911 (b)they shall cause the street to be watered, if they consider it necessary to do so for the public convenience.
