Patna High Court - Orders
M/S Mohini Farms Pvt. Ltd. & Ors vs The Official Liquidator Patna High ... on 2 July, 2015
Bench: Chief Justice, Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Company Appeal (DB) No.1 of 2015
In
COM PET 11 of 1998
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1. M/s Mohini Farms Pvt. Ltd. , Shanti Residency, H.C. Building, Sahyogi
Press Lane, Exhibition Road, Patna through its director Shri Pankaj Jain
S/o Shri Kailash Chand Jain R/o Jhelum Apartment , Rajendra Nagar,
Patna.
2. Atma Prakash Harlalka S/o Shri Kashi Prasad Harlalka , Bharat
Aluminum House, Near Lawly's Building , Exhibition Road, Patna.
3. Swastik Star Marketing and Services Pvt. Ltd. having its registered office
at 2nd Floor Ranjan Bhawan , Sahyogi Marg, Exhibition Road , Patna
through its direcot Arun Kumar S/o Sri Kuleshwar Prasad At & P.O.-
Arhit, Daulatpur, P.S.- Ghosi, District- Jehanabad.
.... .... Appellants
Versus
1. The official Liquidator Patna High Court having its office at 4th floor
Block A, Maurya Lok Complex , Dak Bunglaw Road, Patna
2. M/S Vridhishree Hotels Ltd. having its registered office at 2nd Floor ,
H.C. Building Sahyogi Marg, Exhibition Road, Patna through its Managing
Director Akhileshwar Prasad Srivastav S/o Late Bachoo Prasad R/o - 4th
Floor, H.C. Building Sahyogi Marg, Exhibition Road, Patna.
.... .... Respondents
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Appearance :
For the Appellant/s : Mr. Suraj Samdarshi, Adv.
For the Respondent/s : Mr. Jai, Adv.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 02-07-2015Learned counsel for the appellants seeks permission of the Court to withdraw the Appeal. Permission is accorded.
Appeal is dismissed as withdrawn.
(L. Narasimha Reddy,CJ) (Sudhir Singh, J) K.C.jha/-
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