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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(d) in The Water (Prevention And Control Of Pollution) Cess Act, 1977

(d)the date from which any person or local authority liable to pay cess shall be entitled to the rebate [and the maximum quantity of water in excess of consumption whereof any person or local authority shall not be entitled to the rebate] under section 7;