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[Cites 0, Cited by 10] [Entire Act]

Union of India - Section

Section 10 in The Delhi Police Act, 1978

10. Constitution of police districts, sub-divisions and police stations.

-Subject to the control of the Administrator, the Commissioner of Police shall-
(a)constitute police districts within Delhi;
(b)divide such police districts into police sub-divisions and specify the police stations comprised in each such sub-division; and
(c)define the limits and extent of such police districts, police sub-divisions and police stations.