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[Cites 0, Cited by 2] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(3) in Tamil Nadu Societies Registration Act, 1975

(3)On receipt of such information or explanation, the Registrar may annex the same to the original document filed with him, and any additional document so annexed by the Registrar shall be subject to the like provisions as to inspection and the taking of copies, as the original document is subject.