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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(4)(d) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(d)be governed by such other terms and conditions including disciplinary control as the Director/Managing Director may, by general or special orders, specify.