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State of Uttar Pradesh - Section

Section 1020 in Rules under the United Provinces Excise Act, 1910

1020. to 1032.

[Deleted vide Notification No. 4386-E/XHI-510-78, dated 3-5-1978],[The U.P. Intoxicant Prohibition Rules, 1978] [Vide Notification No. 4386/XIII-510-78, dated May 3, 1978, published in U.P. Gazette (Extraordinary), dated 3rd May, 1978, p.p. 6-11.]In exercise of the powers under Section 40 and sub-sections (5) and (6) of Section 37-A of the U.P. Excise Act, 1910 and in supersession of U.P. Intoxicant Prohibition Rules, 1947 notified under Government Notification No. 546-E/XIII-40-46, dated March 31, 1947, as amended from time to time, the Governor is pleased to make the following rules :Section APreliminary