Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(7) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(7)Cane grown in a reserved area shall not be sold by any person other than a cane-grower or through a carrier.Provided that a cane-grower or a co-operative society may deliver cane through another canegrower or through a carrier.