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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(2)(iii) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(iii)The Presiding Officer shall make separate packets for each ward putting inside it the envelope containing the ballot papers in which votes have been so recorded, the connected certificates being fastened to the envelopes seal up each such packet in the manner specified in rule 68 and forward the same to the Election Officer.