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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 174(1)(i) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(i)the Arunachal Pradesh Goods Tax Act, 2005, except in respect of goods included in the Entry 54 of the State List of the Seventh Schedule to the Constitution,