Section 38(1a)(c) in The West Bengal Primary Education Act, 1973

[Cites 0, Cited by 0] [Section 38(1a)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1a)(c) in The West Bengal Primary Education Act, 1973

(c)[ six persons elected in the prescribed manner by the Councilors of the [Calcutta Municipal Corporation] [[Clause (c) substituted by W.B. Act 47 of 1980, which was earlier as under :-

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State of West Bengal - Subsection

Section 38(1a)(c) in The West Bengal Primary Education Act, 1973