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Securities Appellate Tribunal

Shiv Kumar Agarwal & Ors. vs Sebi on 16 June, 2022

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI

                                                   Date: 16.6.2022

                             Appeal No.203 of 2019

Shiv Kumar Agarwal                                   ... Appellant

                      Versus

Securities and Exchange Board of India               ... Respondent

Mr. Vinay Chauhan, Advocate with Mr. K. C. Jacob, Advocate
for the Appellant.

Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora,
Ms. Anshu Mehta, Mr. Shourya Tanay and Mr. Harshvardhan
Nankani, Advocates i/b. ELP for the Respondent.

                          With
                           Appeal No.255 of 2019

Madhudevi Agarwal                                  ... Appellant

                      Versus

Securities & Exchange Board of India               ...Respondent

Mr. Vinay Chauhan, Advocate with Mr.     K. C. Jacob, Advocate for the
Appellant.

Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora, Ms. Anshu
Mehta, Mr. Shourya Tanay and Mr. Harshvardhan Nankani, Advocates i/b.
ELP for the Respondent.

                          With
                           Appeal No.350 of 2019

Pawankumar Agarwal & Ors.                      ... Appellants

                    Versus
                                         2




Securities and Exchange Board of India               ... Respondent

Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora, Ms. Anshu
Mehta, Mr. Shourya Tanay and Mr. Harshvardhan Nankani, Advocates i/b.
ELP for the Respondent.

                             With
                             Appeal No.462 of 2019

Sanjay Thakkar                                            ..... Appellant

                        Versus

Securities and Exchange Board of India                     ... Respondent

Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora, Ms. Anshu
Mehta, Mr. Shourya Tanay and Mr. Harshvardhan Nankani, Advocates i/b.
ELP for the Respondent.

                                 With
                                 Appeal No.101 of 2020

Roselabs Finance Ltd.                                    ..... Appellant

                   Versus

Securities & Exchange Board of India                     ... Respondent

Mr. Zal Andhyarujina, Senior Advocate with Ms. Shruti Sarrdesai, Mr. Mehul
Jain and Mr. Aniruddha Banerji, Advocates i/b. Bharucha & Partners for the
Appellant.

Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora, Ms. Anshu
Mehta, Mr. Shourya Tanay and Mr. Harshvardhan Nankani, Advocates i/b.
ELP for the Respondent.

                             With
                              Misc. Application No.609 of 2021
                              And
                              Appeal No.447 of 2021

Basant Malpani                                            ...Appellant

                        Versus
                                               3




Securities and Exchange Board of India                 ...Respondent

Mr. Pradeep Sancheti, Senior Advocate with Mr. Abhiraj Arora, Ms. Anshu
Mehta, Mr. Shourya Tanay and Mr. Harshvardhan Nankani, Advocates i/b.
ELP for the Respondent.

Order:


1.

Hearing is continuing. List this matter for further hearing on 24th June, 2022.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Justice M.T. Joshi Judicial Member Ms. Meera Swarup Technical Member RAJALAK Digitally signed by SHMI H RAJALAKSHMI H NAIR 16.6.2022 NAIR Date: 2022.06.22 10:17:17 +05'30' RHN