Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(26) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997 (26)to fix, demand and receive or recover such fees and other charges as prescribed.
