Calcutta High Court
Exterior-Interiors Pvt. Ltd vs Chandra Prakash Agarwal on 6 July, 2023
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
OD 47
CC/167/2006
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
EXTERIOR-INTERIORS PVT. LTD.
VS
CHANDRA PRAKASH AGARWAL
BEFORE:
The Hon'ble JUSTICE RAJARSHI BHARADWAJ
Date: 6th July, 2023.
The Court: None appears on behalf of the parties even in the second call. No accommodation is sought for by the applicant. Accordingly, CC/167/2006 is dismissed for default. Interim order, if any, shall stand vacated.
(RAJARSHI BHARADWAJ, J.) B.Pal