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[Cites 0, Cited by 0] [Section 55(4)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(4)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)without reasonable cause, contravenes a provision of this Act for which no penalty is otherwise provided; or