Jammu & Kashmir High Court
Ircon International Limited vs State Of J&K And Others on 28 December, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No.19
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
Arb P No.56/2019
CM Nos.8129 & 8130/2019
IRCON International Limited ...Petitioner(s)
Through:- Mr. Paras Gupta, Advocate
V/s
State of J&K and others ...Respondent(s)
Through:- Mr. F.A.Natnoo, AAG for R-1 to 4
Mr. Rohan Nanda, Advocate for R-5
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Objections within four weeks.
List on 14.02.2020.
Meanwhile, interim directions to continue.
(Sanjeev Kumar) Judge Jammu.
28.12.2019 Vinod.
VINOD KUMAR 2019.12.31 12:31 I attest to the accuracy and integrity of this document