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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2)(e) in The M.P. Shops and Establishments Act, 1958

(e)fixing times and methods for cleaning the establishments under Section 31; fixing standards and methods for ventilation under Section 32; and prescribing such establishments as are to be exempted from the provisions of, and precautions against fire to be taken under Section 33;