Securities And Exchange Board Of India - Subsection
Section 2(2) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014
(2)The words and expressions used and not defined in these regulations, but defined in the Act, the Securities Contracts (Regulation) Act, 1956, (42 of 1956), the Companies Act, 2013 (18 of 2013), or any rules or regulations made thereunder, shall have the same meanings respectively assigned to them in those Acts, rules or regulations, or any statutory modification or re-enactment thereto, as the case may be.
