Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jammu-Kashmir - Subsection Section 5(4) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002 (4)to appoint or recognise persons as Professors, Readers or Lecturers or otherwise as teachers of the University ;
