Calcutta High Court (Appellete Side)
Swapan Kumar Banerjee & Anr vs State Of West Bengal & Anr on 14 November, 2019
Author: Suvra Ghosh
Bench: Suvra Ghosh
1 14.11.2019
.
ap 26 C.R.R. 2763 of 2019 Swapan Kumar Banerjee & Anr.
Vs. State of West Bengal & Anr.
Ms. Sofia Nesar ... For the petitioner.
Since service is not complete, let the matter stand over for a week.
(Suvra Ghosh, J.)