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Calcutta High Court (Appellete Side)

Swapan Kumar Banerjee & Anr vs State Of West Bengal & Anr on 14 November, 2019

Author: Suvra Ghosh

Bench: Suvra Ghosh

                                                 1

14.11.2019

.

ap 26 C.R.R. 2763 of 2019 Swapan Kumar Banerjee & Anr.

Vs. State of West Bengal & Anr.

Ms. Sofia Nesar ... For the petitioner.

Since service is not complete, let the matter stand over for a week.

(Suvra Ghosh, J.)