Section 33 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003
33. Associated person not to disclose any information.
- The associated person shall not disclose any information either given by the State Executive Committee or obtained during the performance of the duties assigned to him/her either from the State Executive Committee or otherwise, to any person other than the Executive Committee without the written permission of the Chairperson of the Committee.
