Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Chattisgarh - Subsection Section 94(d) in The Chhattisgarh Municipal Corporation Act, 1956 (d)sums which the Commissioner is by this Act or any other enactment required or empowered to pay by way of compensation;
