Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Jammu-Kashmir - Subsection Section 136(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (4)The service stock must always be kept complete, any expenditure from it being replaced immediately from the expense stock.
