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[Cites 0, Cited by 1] [Section 314] [Entire Act]

Bombay Presidency - Subsection

Section 314(b) in The Bombay Provincial Municipal Corporations Act, 1949

(b)wilfully do any act connected with any such trade or manufacture as aforesaid, whereby the water in any such lake tank, reservoir, cistern, well, duct or other place for water is fouled or corrupted.