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[Cites 0, Cited by 11] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1) in The Electricity Act, 2003

(1)The Chairperson and the Members of the State Commission shall be persons of ability, integrity and standingwho have adequate knowledge of, and have shown capacity in, dealing with problems relating to engineering, finance, commerce, economics, law or management.