Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(9) in The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010 (9)The authority shall approve every year, a budget in respect of the next financial year with its estimated receipts and expenditures under the fund.
