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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(4) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(4)The provisions of the Code of Criminal Procedure, 1973, shall, so far as may be, apply to any search or seizure under this rule as they apply to any search or seizure.