Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act]

NCT Delhi - Subsection

Section 191(1)(d) in The Delhi Lands Reforms Act, 1954

(d)the time within which applications and appeals may be presented under this Act, in cases for which no specific provision in that behalf has been made herein;