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Supreme Court - Daily Orders

Executive Engineer Public Health ... vs Jivan Ram Patel on 5 April, 2019

     ITEM NO.15+61                        COURT NO.12               SECTION IV-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)......... Diary No(s).8126/2019

     (Arising out of impugned final judgment and order dated 10-08-2018
     in WA No.693/2018 passed by the High Court Of M.P At Indore)

     EXECUTIVE ENGINEER PUBLIC HEALTH ENGINEERING
     DEPARTMENT                                                    Petitioner(s)


                                                VERSUS


     JIVAN RAM PATEL & ORS.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.49589/2019-CONDONATION OF DELAY
     IN FILING and IA No.49590/2019-EXEMPTION FROM FILING O.T.)

     WITH
     Diary No(s).6799/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.48747/2019-CONDONATION OF DELAY
     IN FILING and IA No.48749/2019-EXEMPTION FROM FILING O.T.)

     Diary No(s).8026/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.50960/2019-CONDONATION OF DELAY
     IN FILING and IA No.50961/2019-EXEMPTION FROM FILING O.T.)

     Diary No(s).8124/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.49913/2019-CONDONATION OF DELAY
     IN FILING and IA No.49917/2019-EXEMPTION FROM FILING O.T.)

     Diary No(s).8498/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.50069/2019-CONDONATION OF DELAY
     IN FILING and IA No.50072/2019-EXEMPTION FROM FILING O.T.)

     Diary No(s).8501/2019 (IV-A)
     (IA   No.50043/2019-CONDONATION   OF  DELAY              IN   FILING   and    IA
     No.50046/2019-EXEMPTION FROM FILING O.T.)

     Diary No(s).8497/2019
     FOR ADMISSION and I.R. and IA No.50198/2019-CONDONATION OF DELAY IN
     FILING and IA No.50203/2019-EXEMPTION FROM FILING O.T.

     Date : 05-04-2019 This petition was called on for hearing today.
Signature Not Verified


     CORAM :
Digitally signed by
ARJUN BISHT
Date: 2019.04.05
17:42:37 IST
Reason:                  HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE K.M. JOSEPH


                                                 1
For Petitioner(s)
                    Mr. Avishkar Singhvi, Adv.
                    Mr. Nipun Katyal, Adv.
                    Mr. Rahul Kaushik, AOR

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

The special leave petitions are dismissed.

Pending application(s), if any, stands disposed of.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2