Supreme Court - Daily Orders
Executive Engineer Public Health ... vs Jivan Ram Patel on 5 April, 2019
ITEM NO.15+61 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)......... Diary No(s).8126/2019
(Arising out of impugned final judgment and order dated 10-08-2018
in WA No.693/2018 passed by the High Court Of M.P At Indore)
EXECUTIVE ENGINEER PUBLIC HEALTH ENGINEERING
DEPARTMENT Petitioner(s)
VERSUS
JIVAN RAM PATEL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.49589/2019-CONDONATION OF DELAY
IN FILING and IA No.49590/2019-EXEMPTION FROM FILING O.T.)
WITH
Diary No(s).6799/2019 (IV-A)
(FOR ADMISSION and I.R. and IA No.48747/2019-CONDONATION OF DELAY
IN FILING and IA No.48749/2019-EXEMPTION FROM FILING O.T.)
Diary No(s).8026/2019 (IV-A)
(FOR ADMISSION and I.R. and IA No.50960/2019-CONDONATION OF DELAY
IN FILING and IA No.50961/2019-EXEMPTION FROM FILING O.T.)
Diary No(s).8124/2019 (IV-A)
(FOR ADMISSION and I.R. and IA No.49913/2019-CONDONATION OF DELAY
IN FILING and IA No.49917/2019-EXEMPTION FROM FILING O.T.)
Diary No(s).8498/2019 (IV-A)
(FOR ADMISSION and I.R. and IA No.50069/2019-CONDONATION OF DELAY
IN FILING and IA No.50072/2019-EXEMPTION FROM FILING O.T.)
Diary No(s).8501/2019 (IV-A)
(IA No.50043/2019-CONDONATION OF DELAY IN FILING and IA
No.50046/2019-EXEMPTION FROM FILING O.T.)
Diary No(s).8497/2019
FOR ADMISSION and I.R. and IA No.50198/2019-CONDONATION OF DELAY IN
FILING and IA No.50203/2019-EXEMPTION FROM FILING O.T.
Date : 05-04-2019 This petition was called on for hearing today.
Signature Not Verified
CORAM :
Digitally signed by
ARJUN BISHT
Date: 2019.04.05
17:42:37 IST
Reason: HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
1
For Petitioner(s)
Mr. Avishkar Singhvi, Adv.
Mr. Nipun Katyal, Adv.
Mr. Rahul Kaushik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2