Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2)(c) in The Rabindra Mukta Vidyalaya Act, 2001 (c)all monies received by the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] by way of grants, gifts, donations, benefactions, bequests, or transfers,