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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Registration of Births and Deaths Rules, 2001

(1)The legal part of the Form Nos. 2, 3 and 4 shall constitute the Birth Register, Death Register and Still Birth Register in Form Nos. 11, 12 and 13 respectively.